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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(iii) in Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007

(iii)Development Deferment Charge: This is to be collected by the local body/gram panchayat for keeping the land vacant, undeveloped, and unused (from the date of notification). To encourage owners to develop and build, Development Determinant charges shall be collected at the following rates