Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(b) in The Fertilizer (Control) Order, 1985 (b)a manufacturer may sell the fertilizer manufactured by him in bulk to a manufacturer of mixture of fertilizers, compound/complex fertilizers or special mixture of fertilizers ; and
