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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Odisha - Subsection

Section 147(i) in The Orissa Registration Rules, 1988

(i)If the document is written in a language which the Registering Officer does not understand and which is not commonly used in the district and if it is unaccompanied by a true translation and also by a true copy.