Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(4A) in Uttar Pradesh Intermediate Education Act, 1921 (4A)[ He shall exercise such powers as are necessary for the conduct of the examinations.] [Inserted by U.P. Act No. 26 of 1975.];
