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[Cites 0, Cited by 0] [Section 155] [Entire Act]

State of Odisha - Subsection

Section 155(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)a bulk-head anchorage and air lock is tested at its workplace at an excavation or tunneling work immediately after their installation at such place.