Calcutta High Court (Appellete Side)
Srimanta De & Ors vs The State Of West Bengal & Ors on 9 April, 2019
Author: Samapti Chatterjee
Bench: Samapti Chatterjee
1
09. 04 . 2019 BP W.P. 20246(W) of 2018 Sl. 85 Srimanta De & Ors.
Vs. The State of West Bengal & Ors.
Mr. Firdous Samim ..for the petitioners.
Let the matter go out of list.
(Samapti Chatterjee, J. ) 2