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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(2)(b) in The U.P. Co-operative Societies Act, 1965

(b)payment of bonus to members on the amount of volume of business done by them with the society, to the extent and in the manner specified in the rules or the bye-laws;