Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 35(3)] [Section 35] [Entire Act] Union of India - Subsection Section 35(3)(b) in The Registration Act, 1908 (b)if any such person appears to the registering officer to be a minor, an idiot or a lunatic, or