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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(10) in The Bihar Panchayat Raj Act, 2006

(10)Drinking Water-
(i)Establishment, repairs and maintenance of rural water supply schemes;
(ii)Prevention and control of water pollution;
(iii)Implementation of rural sanitation schemes.