Section 3A(2) in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.
(2)in respect of the area in the State of Mysore to which this Act extends, the Government of Mysore, and in respect of the area in the State of Rajasthan to which this Act extends, the Government of Rajasthan, shall, until a Council is duly constituted for the said areas under Section 3, perform the functions, discharge the duties and exercise the powers of the Council under this Act."
