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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(2)(v) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920

(v)matters other than those referred to in the foregoing clauses which are expressly required or allowed by this Act to be prescribed.