Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Karnataka - Subsection Section 6(2) in The Karnataka Agricultural Credit Pass Book Act, 1984 (2)Any transfer made by the holder of a pass book without complying with the provisions of sub-section (1) shall be void and shall not convey any title.
