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State of Bihar - Section

Section 5 in The Bihar Bhoodan Yagna Rules, 1955

5. Service report.

- The serving officer shall endorse or annex or cause to be endorsed or annexed, on or to the original notice referred to in Rule 3 or 4, a return stating the date on which and the manner in which, the notice was served and, shall, if possible, get the report attested by two persons witnessing the service;Provided that this rule shall not apply to a notice served under registered post.