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[Cites 0, Cited by 0] [Section 20(7A)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(7A)(i) in The Sugar Development Fund Rules, 1983

(i)An amount calculated at the rate of three hundred and fifty rupees per tonne, in respect of the quantity of sugar exported by it by sea from an Indian Port, on or after the 14th day of February 2003; and