Himachal Pradesh High Court
Ashwani Chauhan vs . State Of H.P. on 2 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Ashwani Chauhan vs. State of H.P. Cr.MP(M) No.1241 of 2023 02.06.2023 Present: Mr. V.S. Chauhan, Senior Advocate with Mr. Rajul Chauhan, Advocate, for the petitioner.
Mr. Jitender Sharma, Additional Advocate General, for the respondent/State.
HC Yogesh, Police Station Dhalli, present r with record.
Status report stands filed.
Learned counsel representing the petitioner, prays for and is granted one week's time to go through the same.
As prayed, list on 14.06.2023.
( Sushil Kukreja ) Judge 2nd June, 2023 (reena) ::: Downloaded on - 02/06/2023 20:34:12 :::CIS