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[Cites 0, Cited by 0] [Section 36A] [Entire Act]

State of Maharashtra - Subsection

Section 36A(4) in The Maharashtra Universities Act, 1994

(4)The Board shall be responsible for post-graduate teaching and research in various faculties and subjects and shall ensure standards of research. It shall deal with the work of granting recognition to teachers in affiliated colleges and recognised institutions for post-graduate teaching and guiding research.