Section 9(2)(b) in The National Co-Operative Development Corporation Act, 1962
(b)provide funds to State Governments for financing co-operative societies for the purchase of [agricultural produce, foodstuffs] [Substituted by Act 3 of 1974, Section 8, for "agricultural produce" (w.e.f. 1-4-1974)] [livestock, poultry feed, industrial goods, notified commodities and notified services] [The words [and notified commodities] substituted by Act 45 of 2002 ] on behalf of the Central Government;