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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(7) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(7)The Director shall have the power to send members of the staff for training or to attend the course of instruction Inside India subject to such terms and conditions as may be decided by the Board from time to time.