Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Narendra Narain Mishra on 5 October, 2018
Bench: Uday Umesh Lalit, D.Y. Chandrachud
ITEM NO.17 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.27609/2018
(Arising out of impugned final judgment and order dated 13-02-2018
in SA No. 1709/2013 passed by the High Court Of Judicature At
Allahabad)
STATE OF UTTAR PRADESH & ORS. Petitioner(s)
VERSUS
NARENDRA NARAIN MISHRA Respondent(s)
(FOR ADMISSION and I.R. and IA No.125568/2018-CONDONATION OF DELAY
IN FILING and IA No.125572/2018-EXEMPTION FROM FILING O.T. and IA
No.125571/2018-CONDONATION OF DELAY IN REFILING )
Date : 05-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. S.R. Singh, Sr. Adv.
Mr. Ashutosh Kumar Sharma, Adv.
Mr. Ankur Prakash, AOR
For Respondent(s) Mr. Pramod Swarup, Sr. Adv.
Ms. Pareena Swarup, Adv.
Mr. Ashok Kumar, Adv.
Ms. Sushma Verma, Adv.
Mr. Praveen Swarup, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere in the impugned order. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2018.10.06 13:06:25 IST Reason: (MUKESH KUMAR) (SUMAN JAIN) COURT MASTER BRANCH OFFICER