Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 61(2)] [Section 61] [Entire Act] Union of India - Subsection Section 61(2)(i) in The Foreign Exchange Regulation Act, 1973 (i)of any offence punishable under sub-section (2) of section 44 or sub-section (1) of section 58,-