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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(2)(g) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(g)have any power or function in respect of the framing of any rule, regulation or bye-law regarding any of the matters referred to in this section.