Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15A(1)] [Section 15A] [Entire Act] State of Goa - Subsection Section 15A(1)(k) in The Goa Public Health Rules, 1987 (k)to exhibit details of employees, working hours of services, types of massages or services available including fees fixed for each items thereof;