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[Cites 0, Cited by 0] [Section 14(3A)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3A)(x) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(x)to appoint examiners, paper setters and moderators for different examinations of the Department and to finalise examination results and to arrange for re-examination of papers, if necessary;