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[Cites 0, Cited by 0] [Section 44(6)] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(6)(i) in Assam General Sales Tax Act, 1993

(i)The Power conferred by sub-sections (4) and (5) shall include the power to break open the lock or door of any box or receptacle or any other place or premises where any accounts, registers or other documents or goods may be kept or are reasonably suspected to be kept.