Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Punjab - Subsection Section 50(17) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957 (17)Leaving without permission the working party to which he is assigned or the part of the premises in which he may be required to be present at any particular time.
