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[Cites 0, Cited by 0] [Section 52(16)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(16)(c) in The Insurance Regulatory And Development Authority (Conditions Of Service Of Officers And Other Employees) Regulations, 2000

(c)In either case, a copy of the statement of defence shall be given to the presenting officer, if any, appointed.