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[Cites 0, Cited by 0] [Section 18(12)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(12)(z) in Dr. Abdul Haq Urdu University Act, 2016

(z)exercise all the powers of the University not otherwise provided for, but requisite to give effect to the provisions of the Act and to pursue the objectives and functions of the University.