Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(4) in Gujarat Elementary Education Rules, 2010

(4)The guidelines for the continuous and comprehensive assessment will be issued by GCERT, from time to time. Every school will carryout comprehensive and continuous evaluation in accordance with the guidelines.