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State of Uttar Pradesh - Section

Section 6 in U.P. Excise Superintendent Service Rules, 1973

6. Reservation for Scheduled Castes, Scheduled Tribes, etc.

- Reservation for Scheduled Castes, Scheduled Tribes shall be in accordance with the orders made by Government from time to time.Note :-One copy of orders have been give in this Rules at the time of its commencement in Appendix 'A'