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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

(e)[ "leave with allowances" means leave other than extraordinary leave.] [Substituted vide MHA Notification No.29/41/64-AIS(III) dated the 8th April, 1965.]