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State of Bihar - Section

Section 5 in Bihar Lift Irrigation Act, 1956

5. Powers of Lift Irrigation Officer.

- At any time after the date specified in the notification issued under sub-section(5) of Section 4, a Lift Irrigation Officer acting under the orders of the State Government in this behalf may enter on any land and remove any obstructions, and may close any channels and do any other thing necessary for such application or use of the said water.