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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(11) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(11)The head of the division shall be responsible for the entire working of the particular academic division of which he is the Head, subject to the general control of the Director. Furthermore, it shall be the duty of the head to see that decisions of the authorities of the Institute and the Director, as may be applicable to the academic division under his/her charge, are implemented out. He/she shall also perform such other duties as may be assigned to him/her by the Director.