Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in The Information Technology Act, 2000

(j)"computer network" means the inter-connection of one or more computers or computer systems or communication device through-
(i)the use of satellite, microwave, terrestrial line, wire, wireless or other communication media; and
(ii)terminals or a complex consisting of two or more inter-connected computers or communication device whether or not the inter-connection is continuously maintained;