Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 17 in Karnataka Repealing and Amending (Regional Laws) Act, 2009 17. ) ªÀÄÆ®PÀ wzÀÄÝ¥ÀrAiÀiÁzÀ¨sÀÆ ¸Áé¢üãÀC¢ü¤AiÀĪÀÄ, 1894(1894gÀ PÉÃAzÀæ C¢ü¤AiÀĪÀÄ
