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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(2) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(2)The General Council on receiving regulations from Executive Council for approval may approve them subject to such modifications as it may think fit or return them to the Executive Council for reconsideration.