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State of Tamilnadu - Section

Section 25 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

25.

On receipt of the application for the Third Year B.D.S. Degree Course from the management of the Dental College, the University shall send its inspection commission at least three months before the date of commencement of the Second Year B.D.S. Degree Examination. The application for affiliation shall be accompanied by a bank draft for Rs. 10,000 (Rupees ten thousand only) or such amount as may be prescribed by the governing council, from time to time, drawn in favour of the Registrar, the Tamil Nadu Dr. M.G.R. Medical University, Chennai towards inspection fee.