Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Telangana - Subsection Section 33(b) in Greater Hyderabad Municipal Corporation Act, 1955 (b)the date for the scrutiny of nominations shall be the day immediately following the last date for making nominations whether or not it is a public holiday;
