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Supreme Court - Daily Orders

Rajbir Singh vs Md.,Hpgcl . on 26 March, 2015

     ITEM NO.55                               REGISTRAR COURT. 2                   SECTION IVB

                                      S U P R E M E C O U R T O F      I N D I A
                                              RECORD OF PROCEEDINGS


                                              BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                      No(s).       18616/2014

     RAJBIR SINGH                                                             Petitioner(s)

                                                         VERSUS

     MD.,HPGCL & ORS.                                                         Respondent(s)


     Date : 26/03/2015 This petition was called on for hearing today.



     For Petitioner(s)                        Mr.Varun Mishra,adv.
                                              Mr. Ambar Qamaruddin,Adv.


     For Respondent(s)
                                              Mr. Sanjay Kumar Visen,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld.counsel for the respondents shall file the counter affidavit within a period of four weeks.

List again on 16.07.2015.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.04.01 09:38:29 IST Reason: