Supreme Court - Daily Orders
Rajbir Singh vs Md.,Hpgcl . on 26 March, 2015
ITEM NO.55 REGISTRAR COURT. 2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 18616/2014
RAJBIR SINGH Petitioner(s)
VERSUS
MD.,HPGCL & ORS. Respondent(s)
Date : 26/03/2015 This petition was called on for hearing today.
For Petitioner(s) Mr.Varun Mishra,adv.
Mr. Ambar Qamaruddin,Adv.
For Respondent(s)
Mr. Sanjay Kumar Visen,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the respondents shall file the counter affidavit within a period of four weeks.
List again on 16.07.2015.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.04.01 09:38:29 IST Reason: