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[Cites 0, Cited by 0] [Section 129B] [Entire Act]

State of Chattisgarh - Subsection

Section 129B(3) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(3)Not less than one-third of total number of members of the "Gram Sabha" shall form a quorum for meeting of the Gram Sabha, out of which not less than one-third shall be women members.