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State of Uttar Pradesh - Section

Section 45 in Regulations Under the U.P. Intermediate Education Act, 1921

45. The Committee shall implement the decisions of the Inspector or Regional Inspectress within two weeks of intimation :

Provided that the President of the Regional Appellate Committee may, on representation by +he Management, stay pending consideration of an appeal, the payment of balance of salary of the employee for the period of suspension, if any.Scale of pay and payment of Salaries