Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act] Union of India - Subsection Section 38(3)(a) in Real Estate (Regulation And Development) Act, 2016 (a)has an appreciable prevention, restriction or distortion of competition in connection with the development of a real estate project; or