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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(1)The Board may make regulations not inconsistent with this Act and the rules made thereunder for enabling it to discharge its functions under this Act.