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[Cites 0, Cited by 2] [Section 11(2)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2)(c) in Tamil Nadu Nurses And Midwives Act, 1926

(c)regulating the conduct of any examinations which may be prescribed as a condition of admission to the register, and any matters ancillary to or connected with such examinations;