Allahabad High Court
Hemant Kumar Malviya vs Union Of India And 4 Others on 8 April, 2019
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- WRIT - A No. - 4524 of 2019 Petitioner :- Hemant Kumar Malviya Respondent :- Union Of India And 4 Others Counsel for Petitioner :- Awadhesh Kumar Malviya,R.K. Ojha (Sr. Advocate) Counsel for Respondent :- A.S.G.I.,Anand Tiwari Hon'ble Manoj Kumar Gupta,J.
As prayed put up as fresh tomorrow.
(Manoj Kumar Gupta, J.) Order Date :- 8.4.2019 skv