Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act] NCT Delhi - Subsection Section 55(1)(it) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (it)to provide such facilities for marketing of notified agricultural produce therein as the Board may, from, time to time, direct;