Himachal Pradesh High Court
Rekha Devi vs . Jagroop Singh. on 26 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rekha Devi vs. Jagroop Singh.
FAO No. 137 of 2018.
.
26.04.2022 Present: Mr. Mohar Singh, Advocate, for the appellant.
Mr. Sanjay Jaswal, Advocate, for the respondent.
List for hearing on 26th May, 2022.
April 26, 2022 (PK) r to (Vivek Singh Thakur), Judge.
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