Section 1 in Telangana Regulation of Reservations For Appointments to Public Services Act, 1997
1. Short title and commencement.
(1)This Act may be called the [Telangana Regulation of Reservations for Appointments to Public Services Act, 1997.] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016](2)It shall come into force on such date as the State Government may, by notification, appoint.
