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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(xiv) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(xiv)to fix procedure and charges for water crops like Singara, Lotus and fish culture etc. and to allot yearly lease rights through competitive auctions, with in the area of operation.