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[Cites 0, Cited by 0] [Section 253BBB(1)] [Section 253BBB] [Entire Act]

State of Maharashtra - Subsection

Section 253BBB(1)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)no person so deputed shall be entitled to any deputation allowance or to be repatriated to service under the Maharashtra Jeevan Authority during his deputation;