Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Chattisgarh - Subsection Section 13(a) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009 (a)enter and inspect the temporary storage site including mineral processing unit, if any, its building, office or any relevant premises;
